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Kerala HC Dismisses Plea of Witness Alleging Harassment from Investigating Officer in Assault Case - (04 Apr 2022)

CRIMINAL

Kerala High Court has dismissed a petition filed by Sagar Vincent, a witness in the 2017 actor sexual assault case alleging that investigating officer in the case Biju Paulose was intimidating him.

Tags : KERALA HIGH COURT   SAGAR VINCENT   SEXUAL ASSAULT CASE   BIJU PAULOSE  

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