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Allahabad HC Dismisses Revision Plea to Challenge Discharge of MP Sakshi Maharaj in Rape, Kidnapping - (04 Apr 2022)

CRIMINAL

Allahabad High Court has dismissed a revision plea filed by the State Government against the discharge order in favour of BJP MP Sakshi Maharaj in regard to a rape and kidnapping case.

Tags : ALLAHABAD HIGH COURT   KIDNAPPING   MP SAKSHI MAHARAJ  

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