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Chhattisgarh HC Grants Bail to Hindu Religious Leader Kalicharan Maharaj - (04 Apr 2022)

CRIMINAL

Chhattisgarh High Court has approved bail to Hindu religious leader Kalicharan Maharaj in regard to a case filed against him for allegedly making derogatory remarks against Mahatma Gandhi, the Father of the Nation.

Tags : CHHATTISGARH HIGH COURT   GRANTED BAIL   KALICHARAN MAHARAJ   MAHATMA GANDHI  

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