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Bombay High Court Grants Bail to 10 Tribal Accused In Palghar Mob Lynching - (04 Apr 2022)

CRIMINAL

Bombay High Court had granted bail to 10 tribals who were accused in the Palghar mob lynching cases in which three people were lynched including two Sadhus. The court rejected bail to eight others.

Tags : BOMBAY HIGH COURT   10 TRIBALS   PALGHAR MOB LYNCHING CASE  

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