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AAR, Gujarat: Transportation of Parcels by GSRTC in Its Buses Attracts 18% GST - (04 Apr 2022)

GOODS AND SERVICES TAX

Authority of Advance Ruling, Gujarat has held that 18% goods and services tax (GST) is payable by the Gujarat State Road Transport Corporation (GSRTC) in its buses on the transportation of parcels.

Tags : AUTHORITY OF ADVANCE RULING   18% GST   GUJARAT STATE ROAD TRANSPORT CORPORATION  

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