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Delhi High Court Refuses To Extend Internship Cut-Off Date for Ayush PG Entrance Test 2021 - (04 Apr 2022)

EDUCATION

Delhi High Court has rejected an appeal that seeks to extend the cut-off date for completion of Internship towards determination of eligibility for All India Ayush Post-graduate Entrance Test, 2021.

Tags : DELHI HIGH COURT   ALL INDIA AYUSH POST-GRADUATE ENTRANCE TEST   2021   CUT-OFF DATE   COMPLETION OF INTERNSHIP  

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