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Karnataka HC Rejects Plea to Award Bharat Ratna Award to Late Sri Shivakumara Swami - (04 Apr 2022)

CIVIL

Karnataka High Court has rejected a public interest litigation seeking a direction to be issued to the Prime Minister of India to consider the representation made for conferring Bharat Ratna award on late Dr Sri Sri Shivakumara Swami.

Tags : KARNATAKA HIGH COURT   PUBLIC INTEREST LITIGATION   BHARAT RATNA AWARD  

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