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SC Dismisses Plea of Maharashtra Govt for Transfer of Anil Deshmukh Probe from CBI to SIT - (01 Apr 2022)

CRIMINAL

Supreme Court has rejected the plea of Maharashtra government that seeks for transfer of the probe against Anil Deshmukh, former Home Minister from the Central Bureau of Investigation (CBI) to SIT.

Tags : SUPREME COURT   MAHARASHTRA GOVERNMENT   ANIL DESHMUKH   CENTRAL BUREAU OF INVESTIGATION  

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