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AAR: Payment of Equated Yearly Installments and Interest on Delayed Payment Is Exigible To GST - (01 Apr 2022)

GOODS AND SERVICES TAX

Authority for Advance Ruling, Telangana has observed that payment of Equated Yearly Installments made under Annuities Model, including interest on delayed payments made to a contractor, is exigible to GST.

Tags : AUTHORITY FOR ADVANCE RULING   EQUATED YEARLY INSTALMENTS   GST  

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