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SC Gives Government to Review Plea of Civil Services Aspirants for Appearing in Main Exam - (01 Apr 2022)

SERVICE

Supreme Court has provided two weeks time to the Central government to reconsider afresh the demand made by the civil services aspirants who were unable to appear for their Main exam in January after falling ill with COVID-19.

Tags : SUPREME COURT   CENTRAL GOVERNMENT   COVID-19   CIVIL SERVICES ASPIRANTS  

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