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Special NDPS Court Grants Additional Time to File Charge Sheet in Cordelia Cruise Ship Drugs Case - (01 Apr 2022)

NARCOTICS

Special Narcotic Drugs and Psychotropic Substances Court granted the Narcotics Control Bureau's Special Investigation Team an additional 60 days to file the charge sheet in the Cordelia drugs case in which – Aryan, Shah Rukh Khan's son is an accused.

Tags : NARCOTICS CONTROL BUREAU   60 DAYS   CORDELIA DRUGS CASE   SHAH RUKH KHAN'S SON   ARYAN  

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