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Allahabad HC Issues Contempt Notice to Man for Making Offensive Statements Against Judges - (01 Apr 2022)

CONTEMPT OF COURT

Allahabad High Court has issued a contempt notice to the man who wrote a letter alleging that in the District Court, all the Officers, Judges and employees are not honest and that they have murdered the Indian Constitution.

Tags : ALLAHABAD HIGH COURT   CONTEMPT NOTICE   DISTRICT COURT   CONSTITUTION OF INDIA  

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