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Mumbai Court Grants Bail to Key Accused in Clubhouse App Case - (01 Apr 2022)

CRIMINAL

Mumbai Metropolitan Magistrates Court has granted bail to 18-year old Akash Suyal, martyred Army officer's son and creator of chat room on Clubhouse, in which he allegedly made offensive statements against women and his widowed mother.

Tags : METROPOLITAN MAGISTRATES COURT   CLUBHOUSE APP CASE  

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