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SC Orders Fresh Mop-up Round Counselling for NEET-PG 2021-22 - (31 Mar 2022)

EDUCATION

Supreme Court has cancelled the mop-up round counselling held for All India Quota (AIQ) of the NEET-PG courses for the year 2021-22, and has ordered a fresh mop-up round. The Court has stated that for 146 seats, that became available after the AIQ round 2, special round of counseling should be conducted.

Tags : SUPREME COURT   MOP-UP ROUND COUNSELING   ALL INDIA QUOTA   NEET-PG COURSES   146 SEATS    

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