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Calcutta HC Seeks Medical Report in Rape Case of 11-Yr Old in WB's Basirhat - (31 Mar 2022)

CRIMINAL

Calcutta High Court has directed the State government to submit the case diary along with a status report that pertains to the investigation into the gruesome incident of rape of a minor 11 year old girl at Matia in North 24-Parganas Basirhat on the next date of hearing.

Tags : CALCUTTA HIGH COURT   STATE GOVERNMENT   CASE DIARY   11 YEAR OLD GIRL   BASIRHAT   RAPE  

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