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CBDT Notifies E-Assessment of Income Escaping Assessment Scheme 2022 - (31 Mar 2022)

DIRECT TAXATION

Central Board of Direct Taxes (CBDT) has notified that the e-Assessment of Income Escaping Assessment Scheme, 2022 and Faceless Jurisdiction of Income Tax Authorities Scheme, 2022 wherein the technology of artificial intelligence shall be used for assessments. and conducting income tax proceedings.

Tags : CENTRAL BOARD OF DIRECT TAXES   CBDT   THE E-ASSESSMENT   INCOME ESCAPING ASSESSMENT SCHEME   2022   ARTIFICIAL INTELLIGENCE  

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