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Allahabad HC Grants Bail to Kashmiri Students Accused of Celebrating Pakistan's T20 Win - (31 Mar 2022)

CRIMINAL

Allahabad High Court has granted bail to the three Kashmiri students who were arrested on sedition charges for allegedly raising pro-Pakistan slogans following Pakistan's victory in a T20 Cricket World Cup match against India.

Tags : ALLAHABAD HIGH COURT   BAIL TO KASHMIRI STUDENTS   PAKISTAN’S T20 WIN  

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