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Kerala HC Denies Bail to Prime Accused Pulsar Suni in Sexual Assault Case - (30 Mar 2022)

CRIMINAL

Kerala High Court has refused to grant regular bail to Pulsar Suni in 2017 sexual assault case where a well-known actress was abducted and raped in a moving vehicle pursuant to a conspiracy.

Tags : KERALA HIGH COURT   PULSAR SUNI   SEXUAL ASSAULT CASE   ABDUCTED   RAPED   CONSPIRACY  

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