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Allahabad High Court Stays Arrest in Hisab Kitab Remark Case - (30 Mar 2022)

CRIMINAL

Allahabad High Court has stayed the arrest of Mau Sadar MLA Abbas Ansari, the son of jailed politician Mukhtar Ansari in regard to the Hisab -Kitab Remark case filed against him for his alleged statement intimidating the government officials with payback at a public rally in Mau district earlier this month.

Tags : ALLAHABAD HIGH COURT   MAU SADAR   MUKHTAR ANSARI   ABBAS ANSARI  

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