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Gujarat HC Grants Bail in Case of Fraudulent Claim of ITC - (30 Mar 2022)

CRIMINAL

Gujarat High Court has approved bail to the accused who falsely claimed input tax credit (ITC) as the department has attached the immovable properties, that were much beyond the alleged GST evasion.

Tags : GUJARAT HIGH COURT   INPUT TAX CREDIT   BAIL   GST EVASION  

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