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Allahabad HC Grants Pre-Arrest Bail to Amazon Prime Video Head Aparna Purohit - (29 Mar 2022)

MEDIA AND COMMUNICATION

Allahabad High Court has approved final anticipatory bail to Amazon Prime Video head Aparna Purohit who is facing FIR for allegedly depicting Hindu gods in a bad light in the web series Tandav.

Tags : ALLAHABAD HIGH COURT   AMAZON PRIME VIDEO HEAD APARNA PUROHIT   TANDAV   WEB SERIES  

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