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Delhi HC Grants Permanent Injunction Against Now Banned Club Factory Website - (29 Mar 2022)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court has decided permanent injunction against a China based portal, Club Factory, that was banned amid pandemic by the Indian Government, in the suit for trademark infringement filed by luxury brand Louis Vuitton

Tags : DELHI HIGH COURT   TRADEMARK INFRINGEMENT   PERMANENT INJUNCTION   CLUB FACTORY  

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