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Delhi Court Grants Bail to Bulli Bai App Case Accused - (29 Mar 2022)

CRIMINAL

Delhi Court has granted bail to accused in Bulli Bai App case on humanitarian grounds stating that since the accused were first-time offenders, constant imprisonment would be injurious to their overall well being.

Tags : DELHI COURT   BULLI BAI   APP   ACCUSED   GRANTED BAIL  

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