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AAR, Gujarat: 18% GST Payable on Supply of Functional Cattle Feed Plant - (29 Mar 2022)

GOODS AND SERVICES TAX

Authority for Advance Ruling, Gujarat has observed that the 18% goods and services tax is valid on supply of a functional Cattle Feed Plant, inclusive of its erection, installation and commissioning and related works.

Tags : AUTHORITY FOR ADVANCE RULING   SUPPLY OF FUNCTIONAL CATTLE FEED PLANT  

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