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Delhi Court Extends Judicial Custody of Former NSE CEO Chitra Ramkrishna - (29 Mar 2022)

CRIMINAL

Delhi Court has prolonged the judicial custody of former NSE CEO Chitra Ramkrishna in association with the NSE co-location scam case till 11th April, 2022. The Court has asked the Central Bureau of Investigation to respond to bail plea.

Tags : DELHI COURT   NSE CO LOCATION SCAM   JUDICIAL CUSTODY  

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