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Madras HC Calls for Suggestions from CMRL on Reasons for Which CCTV Footage Can be Shared - (28 Mar 2022)

RIGHT TO INFORMATION

Madras High Court has called for suggestions from Chennai Metro Rail Limited (CMRL) on the list of bona fide reasons for which it could share its closed circuit television (CCTV) camera footage with those who seek it under the Right to Information (RTI) Act, 2005.

Tags : MADRAS HIGH COURT   SHARING OF CCTV FOOTAGE  

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