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NCLT Orders Insolvency Proceedings Against Supertech in Rs. 432 Crore Default Case - (28 Mar 2022)

INSOLVENCY

National Company Law Tribunal (NCLT) has declared Real estate developer Supertech bankrupt by the. The Court has ordered initiation of insolvency proceedings against the real estate firm for non-payment of about Rs. 432 crore worth dues.

Tags : NATIONAL COMPANY LAW TRIBUNAL   SUPERTECH  

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