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Telangana HC Directs Khammam District Collector to Remove Mother Theresa Statue - (28 Mar 2022)

CIVIL

Telangana High Court has directed the Khammam District Collector Gautham to remove the Mother Theresa statue installed at Mutualamma circle in Khammam town within 10 days.

Tags : TELANGANA HIGH COURT   REMOVE MOTHER THERESA STATUE  

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