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CCPA Slaps Fine on Paytm Mall and Snapdeal for Selling Substandard Pressure Cookers on Platforms - (28 Mar 2022)

CONSUMER

Central Consumer Protection Authority (CCPA) has slapped a fine of Rs. 1 lakh each on Paytm Mall and Snapdeal for sale of substandard pressure cookers on their platforms.

Tags : CENTRAL CONSUMER PROTECTION AUTHORITY   PAYTM MALL AND SNAPDEAL  

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