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Gujarat High Court Provides Relief to Wagh Bakri in Trademark War - (19 Aug 2015)

Gujarat High Court has restrained Rajasthan-based tea manufacturer from using trademark 'Sher Bakri' after Ahmedabad-based 'Wagh Bakri' tea producer alleged infringement of its trademark rights.

Tags : GUJARAT HIGH COURT  WAGH BAKRI  TRADEMARK  

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