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NGT Asks Petrochemical Companies to Pay Compensation for Marine Pollution in North Chennai - (25 Mar 2022)

ENVIRONMENT

National Green Tribunal (NGT) has asked Manali Petrochemicals Ltd., Tamilnadu Petrochemicals Ltd., and Kothari Petrochemicals Ltd. to pay an interim environmental compensation of Rs. 2 crore, Rs. 1 crore and Rs.10 lakh respectively for causing marine pollution in north Chennai.

Tags : NATIONAL GREEN TRIBUNAL   MARINE POLLUTION IN NORTH CHENNAI  

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