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AP HC Permits TTD to Allot Padmavati Nilayam at Tiruchanur for Setting Up of Collectorate - (25 Mar 2022)

CIVIL

Andhra Pradesh High Court has permitted the Tirumala Tirupati Devasthanams (TTD) to allot the Padmavathi Nilayam at Tiruchanur for setting up the office of the District Collector of the proposed Sri Balaji District.

Tags : ANDHRA PRADESH HIGH COURT   PADMAVATI NILAYAM AT TIRUCHANUR  

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