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Supreme Court Assigns All Cases Against Parambir Singh to Central Bureau of Investigation - (25 Mar 2022)

CRIMINAL

Supreme Court has assigned all cases against former Mumbai Police commissioner Parambir Singh to Central Bureau of Investigation (CBI). The cases probed by the Mumbai Police, and all records related to them, will be handed over to the CBI in a week.

Tags : SUPREME COURT   PARAMBIR SINGH  

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