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Rajasthan HC Puts Ban on Fresh Permissions Under Rajasthan Tourism Guest House Scheme, 2020 - (25 Mar 2022)

CIVIL

Rajasthan High Court has put a ban on fresh permissions for residents planning to develop a homestay or guest houses in their residences under the for Rajasthan Tourism Guest House Scheme, 2020.

Tags : RAJASTHAN HIGH COURT   RAJASTHAN TOURISM GUEST HOUSE SCHEME   2020  

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