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SEBI Bars Promoter of Deccan Chronicle Holding from Market for Various Violations - (24 Mar 2022)

CAPITAL MARKET

Securities and Exchange Board of India has barred the promoters of Deccan Chronicle Holdings Ltd (DCHL) from the securities market for a period ranging from one year to two years as well as imposed penalties totalling Rs 8.20 crore for various violations.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   DECCAN CHRONICLE HOLDING  

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