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Central Government Imposes Curb on Exports of Hydrofluorocarbons Used in Refrigeration - (24 Mar 2022)

CIVIL

Central Government has imposed curbs on exports of hydrofluorocarbons, used in refrigeration and air-conditioning, to boost domestic availability of the chemical. Exporters will now have to seek permission from the government to export hydrofluorocarbons (HFCs).

Tags : CENTRAL GOVERNMENT   EXPORTS OF HYDROFLUOROCARBONS  

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