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Calcutta HC Directs WB Govt to Submit Status Report on Rampurhat Incident in Birbhum District - (24 Mar 2022)

CRIMINAL

Calcutta High Court has directed the West Bengal government to submit a status report on the Rampurhat incident in Birbhum district within 24 hours wherein 8 people were charred to death, following death of Trinamool deputy panchayat head Bhadu Sheikh in a crude bomb blast.

Tags : CALCUTTA HIGH COURT   RAMPURHAT INCIDENT IN BIRBHUM DISTRICT  

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