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Karnataka High Court Directs RGUHS to Take Action Against Delinquent Examiners - (24 Mar 2022)

EDUCATION

Karnataka High Court has directed the Rajiv Gandhi University of Health Sciences (RGUHS) to take action against delinquent examiners, taking note of instances of violation of guidelines by the examiners on awarding marks in the clinical exams of MBBS course.

Tags : KARNATAKA HIGH COURT   ACTION AGAINST DELINQUENT EXAMINERS  

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