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Madras HC Directs I-T Dept to Attach Bank Accounts of Actor Tadimalla Gautami - (24 Mar 2022)

DIRECT TAXATION

Madras High Court has directed Income Tax (I-T) department to lift its order attaching six bank accounts of actor Tadimalla Gautami after she pays 25% of the capital gains tax demand. The court also stayed the operation of an assessment order on condition that the part payment must be made within four weeks.

Tags : MADRAS HIGH COURT   BANK ACCOUNTS OF ACTOR TADIMALLA GAUTAMI  

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