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P&H HC Upholds Divorce Due to Mental Cruelty Caused by Wife to Husband - (24 Mar 2022)

FAMILY

Punjab and Haryana High Court has upheld the decision of a Gurgaon family court granting divorce to a garment exporter on his plea accusing his wife of mental cruelty by demolishing his reputation at the workplace.

Tags : PUNJAB AND HARYANA HIGH COURT   DIVORCE DUE TO MENTAL CRUELTY  

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