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AP HC Directs District Collector of Chittoor Not to Alter Nature of Padmavathi Nilayam in Tirupati - (23 Mar 2022)

CIVIL

Andhra Pradesh High Court has directed District Collector of Chittoor not to alter the nature of premises of the Padmavathi Nilayam, constructed and established by the Tirumala Tirupati Devasthanams exclusively for devotees and pilgrims, and for their accommodation.

Tags : ANDHRA PRADESH HIGH COURT   ANDHRA PRADESH HIGH COURT  

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