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Madras HC Imposes Penalty on Madha Dental College for Interpolating Attendance Register - (23 Mar 2022)

EDUCATION

Madras High Court has imposed a penalty of Rs. 3 crore on Madha Dental College and Hospital at Kundrathur in Chennai for having interpolated the attendance register of two students and not allowing them to complete their course since 2018 because they did not pay the excess fees demanded by the institution.

Tags : MADRAS HIGH COURT   INTERPOLATING ATTENDANCE REGISTER   MADHA DENTAL COLLEGE  

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