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Rajasthan HC Upholds Allotment of Bungalow in Civil Lines to Former CM - (23 Mar 2022)

CIVIL

Rajasthan High Court has dismissed a contempt petition against former chief secretary D B Gupta and upheld the allotment of a bungalow in Civil Lines to the former chief minister, Vasundhara Raje.

Tags : RAJASTHAN HIGH COURT   VASUNDHARA RAJE   ALLOTMENT OF BUNGALOW  

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