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Delhi High Court Denies Bail to Woman Accused of Trafficking Minor Tribal Girl - (23 Mar 2022)

HUMAN RIGHTS

Delhi High Court has denied bail to a woman, accused of trafficking a minor tribal girl, saying it was unfortunate that an innocent girl of tender age was subject to heinous crimes and was severely abused, exploited and tortured by several people.

Tags : DELHI HIGH COURT   TRAFFICKING MINOR TRIBAL GIRL  

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