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Bombay HC Grants Relief Against Demolition of Juhu Residence of Union Minister Narayan Rane - (23 Mar 2022)

CIVIL

Bombay High Court has granted some reprieve against demolition of parts of the eight-floor Juhu residence of Union minister Narayan Rane. The Court has asked the BMC to decide a regularization application made by the owner and not to take any corrective steps till then.

Tags : BOMBAY HIGH COURT   NARAYAN RANE   DEMOLITION OF JUHU RESIDENCE  

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