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P&H HC Issues Notice on Plea Seeking CBI Probe Into Alleged Illegal Mining Activities at Dadam - (23 Mar 2022)

CRIMINAL

Punjab and Haryana High Court has issued a notice to the Haryana government on a plea seeking Central Bureau of Investigation probe into the alleged illegal mining activities at Dadam mining zone in Bhiwani.

Tags : PUNJAB AND HARYANA HIGH COURT   ALLEGED ILLEGAL MINING ACTIVITIES AT DADAM  

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