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Patna HC Seeks Reply from BSEB Officers on Non-Consideration of Defective TET Paper Questions - (23 Mar 2022)

EDUCATION

Patna High Court has sought reply from the Bihar School Examination Board (BSEB) officers on alleged non-consideration of more than the five defective questions of Teachers Eligibility Test (TET) papers in computer science subject.

Tags : PATNA HIGH COURT   NON-CONSIDERATION OF DEFECTIVE TET PAPER QUESTIONS  

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