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Calcutta HC Issues Notice on Questions Related to Aviation Security of CM Mamata Banerjee - (22 Mar 2022)

CIVIL

Calcutta High Court has sought the Centre's response on questions related to aviation security of West Bengal chief minister Mamata Banerjee. The Court has issued notice for a response in two weeks, stating that the CM's security was a matter of priority.

Tags : CALCUTTA HIGH COURT   AVIATION SECURITY OF CM MAMATA BANERJEE  

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