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SC Closes Two Cases After Centre Completed Evacuation of Indian Students from Ukraine - (22 Mar 2022)

CIVIL

Supreme Court has closed two cases after the Centre said it had completed evacuating 22,500 stranded Indian students from the war zone in Ukraine. The Court has taken note Attorney General K K Venugopal's submissions that the Centre, besides bringing back stranded students, is also looking into the representation on their studies being hit by the ongoing war.

Tags : SUPREME COURT   EVACUATION OF INDIAN STUDENTS FROM UKRAINE  

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