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Madras High Court Grants Interim Bail to Subbiah Shanmugam, Former President of ABVP - (22 Mar 2022)

CRIMINAL

Madras High Court has granted interim bail to Subbiah Shanmugam, former national president of Akhil Bharatiya Vidyarthi Parishad (ABVP), in a case booked against him for having urinated outside the door of his woman neighbour following a dispute over vehicle parking space.

Tags : MADRAS HIGH COURT   INTERIM BAIL TO SUBBIAH SHANMUGAM  

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